ABDUL MOIN,TEJ PRATAP TIWARI

39 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

DISMISSED AS WITHDRAWN	20
Disposed off/Decided on merits	12
Dismissed on merits/Rejected	4
DISMISSED AS INFRUCTUOUS	3

VICTIM/COMPLAINANT/INFORMANT, CASE CRIME NO.- 226/2025, THRU. I.O./SHO, MISHRIT, SITAPUR v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2025-11-03)
KANHAIYA PRASAD v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. U.P. LKO. AND 2 OTHERS — Allahabad High Court (2025-11-03)
ARVIND YADAV AND 2 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 2 OTHERS — Allahabad High Court (2025-11-03)
ABDUL KHALIK @ KHALIK AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2025-11-03)
AWADHESH KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-11-03)
RAM PRATAP SAROJ AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-11-03)
RAHUL KUMAR v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME AFFAIRS U.P. LKO. AND 3 OTHERS — Allahabad High Court (2025-11-03)
RAM SEWAK v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND 2 OTHERS — Allahabad High Court (2025-11-03)
BIRJU @ CHULBUL v. THE STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. AND 2 OTHERS — Allahabad High Court (2025-11-03)
ASHISH @ ASHISH DUBEY v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-11-03)