ABDUL MOIN,RAJEEV BHARTI

138 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

138

Disposed off/Decided on merits	76
DISMISSED AS WITHDRAWN	36
DISMISSED AS INFRUCTUOUS	12
Dismissed on merits/Rejected	9
Allowed/Partly Allowed on merits/Granted	4
DISMISSED AS NOT PRESSED	1

SHUBHAM MATAH v. STATE OF U.P. THRU. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-12-09)
ARJUN AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2025-12-09)
MADHAV RAJ GUPTA v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2025-12-09)
MAHAVEER AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2025-12-09)
FARAH SALMAN v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-12-09)
SUNIL KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2025-12-09)
SATISH CHANDER MATAH AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-12-09)
PRAVEEN KUMAR VERMA AND ANOTHER v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2025-12-09)
PRAMOD KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-12-09)
SMT. KUSUM PANDEY v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME U.P. LKO. AND 4 OTHERS — Allahabad High Court (2025-12-09)