ABDUL MOIN,PRAMOD KUMAR SRIVASTAVA

29 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SMT. NISHA VERMA AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-10-10)
• PINTU LAL v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-10-10)
• POONAM VERMA AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME, LKO. AND OTHERS — Allahabad High Court (2025-10-10)
• SONU SARDAR @ SUKHJEET SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-10-10)
• ATUL SINGH AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2025-10-10)
• X CASE CRIME NO.-621/2025, P.S. AKBARPUR, DISTRICT-AMBEDKAR NAGAR v. STATE OF U.P. THRU. PRIN. SECY. MINISTRY OF HOME, LKO. AND OTHERS — Allahabad High Court (2025-10-10)
• RAM GOPAL v. STATE OF U.P. THRU. PRIN. SECY. HOME AND 4 OTHERS — Allahabad High Court (2025-10-10)
• ANITA v. STATE OF U.P. THRU. PRIN. SECY. HOME GOVT. LKO. AND 3 OTHERS — Allahabad High Court (2025-10-10)
• KHUSI RAM v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2025-10-10)
• PRAKASH BIND @ OMPRAKASH AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. MINISTRY OF HOME LKO. AND OTHERS — Allahabad High Court (2025-10-10)