ABDUL MOIN

15,278 recorded High Court judgment(s) · 2021–2025

Courts

Allahabad High Court

15278

Disposed off/Decided on merits	6604
Dismiss other than merit(DD/Non Prosec./Abated)	5613
Dismissed on merits/Rejected	1345
Allowed/Partly Allowed on merits/Granted	744
DISMISSED AS WITHDRAWN	635
Dismissed on merits	184
Allowed/Partly Allowed on merits	42
DISMISSED AS NOT PRESSED	40

RAMAKANT PANDEY v. STATE OF U.P. THRU. PRIN. SECY. REVENUE AND 3 OTHERS — Allahabad High Court (2025-11-21)
PRAKASH SINGH v. INDIAN INSTITUTE OF MANAGEMENT LKO. THRU. BOARD OF GOVERNOR AND ANOTHER — Allahabad High Court (2025-10-17)
SRI ATAM PRAKASH v. STAE OF U.P. THRU. CHIEF SECY., GOVT. OF U.P., LOK BHAWAN LKO. AND 6 OTHERS — Allahabad High Court (2025-10-17)
SHIV PRASAD v. STATE OF U.P. THRU. SECY. DEPTT. OF AGRICULTURAL EDUCATION LKO AND 4 OTHERS — Allahabad High Court (2025-10-17)
MAHAPARA BEGUM AND 2 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF SECONDARY EDU. LKO. AND 4 OTHERS — Allahabad High Court (2025-09-25)
RAMNEWAJ SHARMA v. STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. FINANCE DEPTT. GOVT. LKO. AND 5 OTHERS — Allahabad High Court (2025-09-25)
PRASHANT SHEKHAR SRIVASTAVA v. U.P. POWER CORPORATION LTD. THRU. CHAIRMAN LKO AND ANOTHER — Allahabad High Court (2025-09-25)
CHINTA HARAN TRIPATHI v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF DUGDHA VIKAS LKO. AND 2 OTHERS — Allahabad High Court (2025-09-25)
PRADEEP NARAIN TEWARI v. STATE OF U.P. THRU. ADDL. CHIEF SECY. FOREST DEPTT. LKO AND 4 OTHERS — Allahabad High Court (2025-09-25)
PAVAN SINGH AND 6 OTHERS v. STATE OF U.P. THRU. SECY. BASIC EDUCATION LKO. AND 4 OTHERS — Allahabad High Court (2025-09-25)