ABDUL MOIN,BABITA RANI

1,231 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

1231

Disposed off/Decided on merits	676
DISMISSED AS WITHDRAWN	344
DISMISSED AS INFRUCTUOUS	100
Dismissed on merits/Rejected	69
Allowed/Partly Allowed on merits/Granted	35
DISMISSED AS NOT PRESSED	5
Dismiss other than merit(DD/Non Prosec./Abated)	2

SMT. RUCHI TIWARI @ RUCHI SHUKLA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND 4 OTHERS — Allahabad High Court (2025-12-18)
PREETI KUMARI GUPTA AND ANOTHER v. THE STATE OF U.P. THRU. ITS PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-12-18)
CHANDRA SHEKHAR AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-12-18)
RAKESH YADAV v. U.O.I. THRU. DIRECTOR INFORCEMENT DEPTT. OF REVENGE MINISTRY OF FINANCE NEW DELHI AND 3 OTHERS — Allahabad High Court (2025-12-18)
RAM GOPAL AND 5 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-12-18)
ZARDAR AHMAD v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME LKO. AND 4 OTHERS — Allahabad High Court (2025-12-18)
RAVI BHUSHAN SINGH AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. U.P. LKO. AND OTHERS — Allahabad High Court (2025-12-18)
PINKI YADAV AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. AND 3 OTHERS — Allahabad High Court (2025-12-18)
SHANAZ BANO AND ANOTHER v. THE STATE OF U.P. THRU. THE SECY. DEPTT. OF HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-12-18)
BHAIYA RAM AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. U.P. AND 3 OTHERS — Allahabad High Court (2025-12-18)