LexABDUL MOIN,ABDHESH KUMAR CHAUDHARY
42 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 42 |
Disposal nature
| DISMISSED AS WITHDRAWN | 20 |
| Disposed off/Decided on merits | 20 |
| Dismissed on merits/Rejected | 2 |
Recent judgments
- AMAN PRAJAPATI v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 2 OTHERS — Allahabad High Court (2025-10-09)
- SATISH v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-10-09)
- LALTA PRASAD YADAV v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-10-09)
- SONI DEVI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO AND OTHERS — Allahabad High Court (2025-10-09)
- RAGINI DEVI AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME GOVT. CIVIL SECTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-10-09)
- HEBA UMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2025-10-09)
- DINESH VERMA @ DINESH KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 2 OTHERS — Allahabad High Court (2025-10-09)
- SATYANARAYAN v. STATE OF U.P. THRU. PRIN. SECY. OF HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-10-09)
- ROSHAN LAL AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO AND OTHERS — Allahabad High Court (2025-10-09)
- VIKASH SRIVASTAVA v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO AND 3 OTHERS — Allahabad High Court (2025-10-09)