AARADHNA SAWHNEY

1,751 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• MOHD. SHOKEEN v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• GULJINDER SINGH v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2026-05-29)
• SURENDER v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• HARMAN SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-27)
• AJIT KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-27)
• TIRLOK CHAND @ TRIKOK CHAND v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-27)
• KASHMIR CHAND & ANR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-27)
• MUNASIB ALIAS KALA v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2026-05-25)
• ROHIT @ ROHID KHAN v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-25)
• RITU AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-20)