LexA.Y. KOGJE, . SAMIR J. DAVE
157 recorded High Court judgment(s) · 2014–2025
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 157 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 137 |
| 27-WITHDRAWN @ ADM.STAGE | 6 |
| 31-NOTICE DISCHARGED @ ADM.STAGE | 4 |
| 40-WITHDRAWN @ FH | 2 |
| 28-REJECTED @ ADM.STAGE | 1 |
| (unspecified) | 1 |
| 26-DISMISSED @ ADM.STAGE | 1 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 1 |
Recent judgments
- ASHISH RAMESHBHAI BERADIYA v. STATE OF GUJARAT — Gujarat High Court (2025-04-21)
- JUBER ALI JAHANGIR ALI SAIYED v. STATE OF GUJARAT — Gujarat High Court (2025-04-02)
- ASLAM ALIAS CHOTTU ANVARBHAI MUSTARAHMED SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2024-05-06)
- DIPAKSING OMKARSING RAJJURAM GURJAR THROUGH HIS BROTHER JEETRAM S/O OMKARSING GURJAR v. THE COMMISSIONER OF POLICE — Gujarat High Court (2024-05-06)
- ABID S/O AJIJ SHAIKH THRO NADIM S/O AJIJ SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2024-05-06)
- IMRAN @ FAVDA S/O JAKIRBHAI SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2024-05-06)
- SURESHKUMAR CHHOGARAMJI MEENA v. STATE OF GUJARAT — Gujarat High Court (2024-05-06)
- ADINATH @ GOLIA S/O YUVRAJ BORSE THROUGH BHAVNA YUVRAJ BORSE v. STATE OF GUJARAT — Gujarat High Court (2024-05-06)
- RONAK ASHWINBHAI MAKWANA THROUGH HIS WIFE SANGITA RONAKBHAI MAKWANA v. COMMISSIONER OF POLICE — Gujarat High Court (2024-05-06)
- PADMABEN @ PINKY NIRAJKUMAR RATHOD THROUGH SIMRAN NIRAJKUMAR RATHOD v. COMMISSIONER OF POLICE — Gujarat High Court (2024-05-06)