A.Y. KOGJE, . RAJENDRA M. SAREEN
129 recorded High Court judgment(s) · 2023–2024
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| Gujarat High Court | 129 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 88 |
| 27-WITHDRAWN @ ADM.STAGE | 19 |
| 31-NOTICE DISCHARGED @ ADM.STAGE | 13 |
| 35-ANY OTHER MODE @ ADM.STAGE | 6 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 1 |
| 43-DISMISSED FOR DEFAULT @ FH | 1 |
| 46-ANY OTHER MODE @ FH | 1 |
Recent judgments
- HITESHBHAI @ HITO LALJIBHAI RABARI THRO LALJIBHAI RAYBHANBHAI RABARI v. STATE OF GUJARAT — Gujarat High Court (2024-01-12)
- NISHANT SANJAYKUMAR SHAH v. STATE OF GUJARAT — Gujarat High Court (2024-01-12)
- AMIRKHAN S/O AMINKHAN PATHAN v. STATE OF GUJARAT — Gujarat High Court (2024-01-12)
- RAMILA JAYVADAN RANA v. STATE OF GUJARAT — Gujarat High Court (2024-01-11)
- FAIZAN @ PANDIT MOHAMMEDHUSSAIN USMANBHAI SHAIKH THROUGH MEHBUBBHAI ISMAILBHAI MANSURI v. THE COMMISSIONER OF POLICE — Gujarat High Court (2024-01-11)
- AIYUB ALIAS RAJ SAKILA MULLA v. STATE OF GUJARAT — Gujarat High Court (2024-01-11)
- MANHARBHAI MAGANBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2024-01-11)
- BIPINBHAI @ LAKDI KARABHAI MUCHHADIYA v. STATE OF GUJARAT — Gujarat High Court (2024-01-11)
- SIPAI IQBALBHAI ASLAMBHAI v. STATE OF GUJARAT — Gujarat High Court (2024-01-10)
- SATTARBHAI DHANIBHAI KHATIK v. STATE OF GUJARAT — Gujarat High Court (2024-01-10)
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