A.Y. KOGJE, . MAUNA M. BHATT

22 recorded High Court judgment(s) · 2023–2024

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	16
27-WITHDRAWN @ ADM.STAGE	3
46-ANY OTHER MODE @ FH	2
39-RULE DISCHARGED/DISMISSED @ FH	1

MANSANG JIVANSANG JADEJA v. THE STATE OF GUJARAT — Gujarat High Court (2024-01-09)
DHAVALBHAI @ SHIV S/O BAKULBHAI JETHALAL VADNAGARA (SONI) v. DISTRICT MAGISTRATE, MORBI — Gujarat High Court (2023-10-04)
KETANBHAI @ MITHUN S/O NAGARBHAI RATHOD v. COMMISSIONER OF POLICE — Gujarat High Court (2023-10-04)
CHHATRAPALSINH CHANDRAKISHORBHAI VALA v. STATE OF GUJARAT — Gujarat High Court (2023-10-03)
STATE OF GUJARAT v. ASHARAFALI MOHMMADALI BADLAGUDA,ARABI SCHOOL(MADRESA — Gujarat High Court (2023-09-27)
HARESH @ HARUBHA KANUBHAI (KANUBHA) BAVLA GADHVI v. STATE OF GUJARAT — Gujarat High Court (2023-09-26)
PRAVIN S/O RAMESH KOLI THROUGH KOLI MANGALABEN RAMESHBHAI v. STATE OF GUJARAT — Gujarat High Court (2023-09-26)
SHANISINGH @ SUNNYSINGH S/O RAJESHSINGH TANK v. STATE OF GUJARAT — Gujarat High Court (2023-09-25)
CHETAN @ CHETAN FADU S/O LAKSHMANBHAI PAWAR THROUGH HIS BROTHER SAMADHAN LAKSHMANBHAI PAWAR v. THE COMMISSIONER OF POLICE — Gujarat High Court (2023-09-22)
VIJAY @ SULTAN S/O RAJDEV MORYA v. STATE OF GUJARAT — Gujarat High Court (2023-09-20)