A.Y. KOGJE

21,038 recorded High Court judgment(s) · 2017–2025

Courts

Gujarat High Court

21038

38-RULE ABSOLUTE/ALLOWED @ FH	9392
27-WITHDRAWN @ ADM.STAGE	3185
40-WITHDRAWN @ FH	2610
35-ANY OTHER MODE @ ADM.STAGE	1823
26-DISMISSED @ ADM.STAGE	1041
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	989
39-RULE DISCHARGED/DISMISSED @ FH	528
44-PARTLY ALLOWED @ FH	459

NEW CHAMPAKALI CO.OPERATIVE HOUSING SOCIETY LTD. THRO MAGANBHAI CHELABHAI CHAVDA v. STATE OF GUJARAT — Gujarat High Court (2025-08-25)
CHARANJEETSINH BASANTSINH SIKKA v. STATE OF GUJARAT — Gujarat High Court (2024-10-28)
PIYUSH BABUBHAI ASLALIYA v. STATE OF GUJARAT — Gujarat High Court (2024-05-03)
NIPABEN VIKASBHAI SORATHIYA v. STATE OF GUJARAT — Gujarat High Court (2024-01-19)
ABBAS @ KARIYO HUSAINBHAI SAFFIYA v. STATE OF GUJARAT — Gujarat High Court (2024-01-05)
PATHAN SHARIFKHAN S/O SEFULLAKHAN @ SHEKHULLA v. STATE OF GUJARAT — Gujarat High Court (2023-12-22)
SHIVKUMAR @ SHIVA VALESHVAR RAUT v. STATE OF GUJARAT — Gujarat High Court (2023-12-22)
HITESHBHAI RAMBHA DEVKARANBHAI GADHAVI v. STATE OF GUJARAT — Gujarat High Court (2023-12-22)
SURAJ @ SURENDRA @ KALU RAJENDRAPRASAD YADAV v. STATE OF GUJARAT — Gujarat High Court (2023-12-22)
PATEL KANTILAL SHANKARBHAI v. STATE OF GUJARAT — Gujarat High Court (2023-12-08)