A.VENKATESHWARA REDDY

2,705 recorded High Court judgment(s) · 2021–2023

Courts

Telangana High Court

2705

DISMISSED AS INFRUCTUOUS	654
ALLOWED NO COSTS	568
DISMISSED FOR DEFAULT	366
DISPOSED OF NO COSTS	360
DISMISSED NO COSTS	264
DISMISSED	255
WITHDRAWN	120
DISMISSED AS NON PROSECUTION	48

Smt. Pulikanti Andalamma v. Pulikanti Praveen Kumar — Telangana High Court (2023-04-12)
R.DEVADAS v. G.YADAIAH AND 5 ORS — Telangana High Court (2023-04-12)
Brown Core Pac(P) Limited. v. M/s.Vijayanand Kraft Papers Pvt.Ltd. — Telangana High Court (2023-04-12)
S.K. Basheed v. Nanna Rangaiah — Telangana High Court (2023-04-04)
MOHD YOUSUF,AHMED v. Osman Bin Mohd. Balahwal and 2 others — Telangana High Court (2023-04-04)
Mohd. Yousuf , Ahmed v. Osman Bin Mohd. Balahwal — Telangana High Court (2023-04-04)
Mohd. Yousuf , Ahmed v. Osman Bin Mohd. Balahwal — Telangana High Court (2023-04-04)
M.PENTAMMA AND 40 ORS v. M/S.CHEEKOTI VEERANNA AND CO.,SECBADANDANR — Telangana High Court (2023-04-03)
Paruchuri Krishna Rao v. Kodumuru Venkata Muktheswar Rao Muktheswar Rao — Telangana High Court (2023-04-03)
DT.COL,HYD v. CH.VEERANNAANDCO.SEC/BADAND43 ORS — Telangana High Court (2023-04-03)