A V SESHA SAI,VENUTHURUMALLI GOPALA KRISHNA RAO

92 recorded High Court judgment(s) · 2023–2024

Courts

Andhra Pradesh High Court

DISPOSED OF NO COSTS	27
DISMISSED	21
ALLOWED NO COSTS	18
DISMISSED AS NON PROSECUTION	6
WITHDRAWN	6
DISMISSED AS INFRUCTUOUS	6
CLOSED NO COSTS	4
DISMISSED FOR DEFAULT	2

M/S. Annam Associates, v. THE AUTHORIZED OFFICER — Andhra Pradesh High Court (2024-02-05)
Adabala Rama Rao v. Union of India, — Andhra Pradesh High Court (2024-02-05)
BLUE EARTH FOOD PROCESSING PVT LTD v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2024-02-05)
G S TRADERS v. THE AUTHORISED OFFICER — Andhra Pradesh High Court (2024-02-05)
KUNAPAREDDY PHANI KUMARI v. KUNAPAREDDY NAGARJUNA VARA PRASAD — Andhra Pradesh High Court (2024-02-05)
MISS NARIYANARU SREE LATHA v. PIDATALA LAKSHMI NARASIMHA PRASAD — Andhra Pradesh High Court (2023-12-11)
MONUVARTHI UDAYA BHASKAR v. THE BANK OF BARODA — Andhra Pradesh High Court (2023-12-11)
PANCHAKARLA RAMESH BABU v. UNION BANK OF INDIA — Andhra Pradesh High Court (2023-12-11)
THE NEW INDIA ASSURANCE COMPANY LIMITED v. M/S. RATNA CLOTH SHOW ROOM — Andhra Pradesh High Court (2023-12-11)
CHHABATTINA RAJU v. SMT. Y. SRI LAKSHMI, IAS — Andhra Pradesh High Court (2023-12-11)