LexA V SESHA SAI,V.SUJATHA
118 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 118 |
Disposal nature
| DISPOSED OF NO COSTS | 36 |
| ALLOWED NO COSTS | 21 |
| CLOSED NO COSTS | 21 |
| DISMISSED | 18 |
| DISMISSED AS INFRUCTUOUS | 7 |
| WITHDRAWN | 7 |
| DISMISSED AS NON PROSECUTION | 5 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- Y SIRISHA v. B RAJA SEKHAR,I.A.S — Andhra Pradesh High Court (2023-09-01)
- YERRU VENKATA KRISHNAIAH v. B.SASIBHUSHAN KUMAR, IAS — Andhra Pradesh High Court (2023-09-01)
- G. CHINNAPPA REDDY v. SRI PRAVEEN PRAKASH — Andhra Pradesh High Court (2023-09-01)
- NAJMA v. PRAVEEN PRAKASH,I.A.S — Andhra Pradesh High Court (2023-04-04)
- N Y PRASAD v. CHINTHA RAVI KUMAR — Andhra Pradesh High Court (2022-08-18)
- P BALASUBRAHMANYAM v. ANANT NARAYAN NANDA — Andhra Pradesh High Court (2022-08-18)
- S V S PRAKASH v. GOPAL — Andhra Pradesh High Court (2022-08-18)
- Muppidi Krishna Kumari v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-08-02)
- SECY. LABOUR EMPLOYMENT AND T.EDN. HYD AND ANOTHER v. B.SRIRAMULU, KAKINADA, E.G.DIST. — Andhra Pradesh High Court (2022-08-02)
- Govt of A.P., rep. by its Secretary, v. Mohammed Ghouse Mohiunddin, — Andhra Pradesh High Court (2022-08-02)