A V SESHA SAI,V SRINIVAS

122 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• K BRAHMAIAH v. CHANDRA SEKHAR,I.A.S — Andhra Pradesh High Court (2024-01-04)
• Y.ESWARA RAO, W.G.DIST v. PROH AND EXCISE SUPDT, W.G.DIST AND 4 OTHERS — Andhra Pradesh High Court (2022-10-18)
• K.V. KRISHNAM RAJU, W.G. DIST. v. THE GOVT. OF A.P. TRANSPORT, ROADS AND BUILDINGS DEPT. AND 2 — Andhra Pradesh High Court (2022-10-18)
• THIPPI REDDY RAVALI v. THE STATE OF AP — Andhra Pradesh High Court (2022-10-18)
• THE DIRECTOR GENERAL, ESI CORPN.N.DELHI ANO v. N.VEERANNA, E.G.DISTRICT. — Andhra Pradesh High Court (2022-10-18)
• D.G. AND I.G.P. A.P. HYD AND 2 OTHERS v. KANDULURI HAZARATH, KAVALI, NELLORE DIST. — Andhra Pradesh High Court (2022-10-17)
• M. Vijaya Babu, S/o Sarada Rao, v. The District Collector (P.R.), Vizianagaram - 535 003. — Andhra Pradesh High Court (2022-10-17)
• M.Ramachandra Moorthy, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-10-17)
• YERAVELLI RAVALI v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2022-10-17)
• R.D> Aseervadam, v. The Government of Andhra Pradesh, — Andhra Pradesh High Court (2022-10-17)