A V SESHA SAI,RAVI NATH TILHARI

164 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• M/S MATRIX TRADERS v. S. ANITHA — Andhra Pradesh High Court (2022-08-12)
• MATRIX TRADERS v. The Deputy Assistant Commissioner, Circle - I — Andhra Pradesh High Court (2022-08-12)
• M/s Matrix Traders v. M/s. P. Babu Naik — Andhra Pradesh High Court (2022-08-12)
• M/s. Matrix Traders v. MS. S. Anitha — Andhra Pradesh High Court (2022-08-12)
• MATRIX TRADERS v. The Deputy Assistant Commissioner — Andhra Pradesh High Court (2022-08-12)
• M/s. Matrix Traders v. Shri P. Babu Naik — Andhra Pradesh High Court (2022-08-12)
• THE PRL COMMISSIONER OF INCOME TAX-1 v. M/S.SAIRAM BUILDERS — Andhra Pradesh High Court (2022-06-20)
• Commissioner of Income Tax-1 v. Merilyn Shipping AND Transports — Andhra Pradesh High Court (2022-06-20)
• COMMISSIONER OF INCOME TAX-2 v. M/S. PRATYUSHA ASSOCIATES — Andhra Pradesh High Court (2022-06-20)
• THE PR. COMMISSIONER OF INCOME TAX (CENTRAL) v. SHRI DHANEKULA RAMA RAO — Andhra Pradesh High Court (2022-06-20)