A V SESHA SAI,RAVI CHEEMALAPATI

303 recorded High Court judgment(s) · 2022–2023

Courts

Andhra Pradesh High Court

303

DISPOSED OF NO COSTS	167
CLOSED NO COSTS	44
DISMISSED	31
ALLOWED NO COSTS	25
WITHDRAWN	17
DISMISSED AS NON PROSECUTION	14
DISMISSED AS INFRUCTUOUS	3
DISMISSED NO COSTS	1

KURRA SATISH v. M.T.KRISHNA BABU, IAS, — Andhra Pradesh High Court (2023-05-05)
Sri Pampana Pandu Ranga Rao v. Sri Neerabh Kumar Prasad — Andhra Pradesh High Court (2023-05-05)
B.LAKSHMI GANA SRUTHI v. Shri. M.T. Krishna Babu IAS, — Andhra Pradesh High Court (2023-05-05)
T.L.V. Krishnaiah, v. Government of Andhra Pradesh, Rep by its Principal — Andhra Pradesh High Court (2023-03-17)
T.L.V. Krishnaiah, v. Government of Andhra Pradesh, — Andhra Pradesh High Court (2023-03-17)
T.L.V. KRISHNAIAH, KURNOOL, AND 3 OTRS. v. THE GOVT.OF A.P.,REP.BY PRL.SECRETARY, RANDB.,HYD., AND 3 OTRS. — Andhra Pradesh High Court (2023-03-17)
T.L.V. Krishnaiah S/o Thirupalaiah v. Government of Andhra Pradesh, Rep by its Principal — Andhra Pradesh High Court (2023-03-17)
G CHINNA YOGESWARA REDDY v. ANIL KUMAR SINGHAL — Andhra Pradesh High Court (2023-02-03)
G.CHINNA YOGESWARA REDDY v. SRI ANIL KUMAR SINGHAL,IAS — Andhra Pradesh High Court (2023-02-03)
Sitalam Rajendra Prasad, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-04-30)