LexA V SESHA SAI,R.SUBHASH REDDY
716 recorded High Court judgment(s) · 2008–2015
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 716 |
Disposal nature
| DISMISSED NO COSTS | 343 |
| ALLOWED NO COSTS | 107 |
| DISPOSED OF NO COSTS | 87 |
| DISMISSED AS INFRUCTUOUS | 63 |
| WITHDRAWN | 44 |
| DISMISSED FOR DEFAULT | 21 |
| CLOSED NO COSTS | 16 |
| PARTLY ALLOWED NO COSTS | 12 |
Recent judgments
- Sk Suleman, v. Sri Budithi Rajsekhar, I.A.S., — Telangana High Court (2015-07-10)
- Dr. M. Ravinder Reddy, v. Mr. Sh.Ajay Sawhney, — Telangana High Court (2014-06-06)
- Smt.K.Seshamani v. Sri C.Purnachander Rao — Telangana High Court (2014-04-29)
- The State of Andhra Pradesh, v. Smt. E Swaroopa Vani — Telangana High Court (2014-04-22)
- The Government of Andhra Pradesh, v. K. Sammaiah, — Telangana High Court (2014-04-22)
- The Govt of Andhra Pradesh, rep.by its Secretary v. Vetapalem Srinivasa Rao — Telangana High Court (2014-04-22)
- The Government of Andhra Pradesh v. V.Vemala Rao — Telangana High Court (2014-04-22)
- The Government of Andhra Pradesh v. Smt. Rabia Begum — Telangana High Court (2014-04-22)
- The Government of Andhr pradesh, rep. by ite Principal v. G.Vasantha Reddy, unemployee — Telangana High Court (2014-04-22)
- The United India Insurance Co. Ltd., v. P.Indrani Reddy — Telangana High Court (2014-03-14)