A V SESHA SAI,R RAGHUNANDAN RAO

351 recorded High Court judgment(s) · 2020–2023

Courts

Andhra Pradesh High Court

351

DISPOSED OF NO COSTS	149
DISMISSED	56
WITHDRAWN	55
ALLOWED NO COSTS	44
CLOSED NO COSTS	28
DISMISSED AS NON PROSECUTION	9
DISMISSED AS INFRUCTUOUS	7
DISPOSED OF AS INFRUCTUOUS	1

CHAVA VENKATESWARLU, KHAMMAM DIST v. SECY, APPSC, HYD AND 13 OTHERS — Andhra Pradesh High Court (2023-09-12)
Union of India, v. NAZEER — Andhra Pradesh High Court (2023-09-12)
V.ADINARAYANA REDDY, KADAPA DIST. v. SECY. AGRL. COOP. DEPT. HYD AND 6 OTHERS — Andhra Pradesh High Court (2023-09-12)
The Superintending Engineer, v. M/s R.K. Engineering, — Andhra Pradesh High Court (2023-09-11)
THE SUPDT. ENGINEER, NARASARAOPET, GUNTUR v. M/S R.K. ENGINEERING, SECUNDERABAD AND 1 — Andhra Pradesh High Court (2023-09-11)
G.Pitchaiah v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2023-09-11)
Derangula Sreevally v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2023-09-08)
KANDULA SUMANTH REDDY v. The State of Andhra Pradesh — Andhra Pradesh High Court (2023-09-08)
AVVA VENKATA JYOTHI SWAROOP v. THE STATE OF AP — Andhra Pradesh High Court (2023-09-08)
DEVERAPALLI RAJYALAKSHMI v. THE STATE OF AP — Andhra Pradesh High Court (2023-09-08)