A V SESHA SAI,M.VENKATA RAMANA

102 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• MANDA RAMESH v. S ANURADHA — Andhra Pradesh High Court (2021-08-27)
• Smt. S. Kezia, v. Sri. K.S. Jawahar Reddy, — Andhra Pradesh High Court (2020-12-18)
• PASUPULETI KOTESWARA RAO v. S. APPALA NAIDU — Andhra Pradesh High Court (2020-12-18)
• S. VASANTHA RAO, SRIKAKULAM DIST. v. THE GOVT.OF A.P.,MEDICAL,HYD.,AND 3 OTRS. — Andhra Pradesh High Court (2020-02-04)
• G. Lakshmaiah v. The State of Andhra Pradesh — Andhra Pradesh High Court (2020-02-04)
• THE STATE OF AP v. K. Gopal Reddy, — Andhra Pradesh High Court (2020-02-04)
• G CHANDRA SEKHAR v. Andhra Pradesh Power Generation Corporation Limited, — Andhra Pradesh High Court (2020-02-03)
• B INDRAVATHI v. THE STATE OF AP — Andhra Pradesh High Court (2020-02-03)
• K. Siva Kumari Rani, v. The District Educational Officer, — Andhra Pradesh High Court (2020-02-03)
• Korra Anjamma, v. The Secretary, — Andhra Pradesh High Court (2020-02-03)