A V SESHA SAI,M.SEETHARAMA MURTI

27 recorded High Court judgment(s) · 2016–2019

Courts

Disposal nature

Recent judgments

• M/s. Sri Sai Bhargavi Cotton Trading Company v. State Bank of India — Andhra Pradesh High Court (2019-11-18)
• V RAMA MOHANA RAO v. THE CHIEF MANAGER — Andhra Pradesh High Court (2019-11-18)
• K S RAJU v. AUTHORISED OFFICER — Andhra Pradesh High Court (2019-11-18)
• M/s. Sri Sai Bhargavi Cotton Trading Company, v. STATE BANK OF INDIA — Andhra Pradesh High Court (2019-11-18)
• Chunduru Venkata Appa Rao, v. The Government of India, — Andhra Pradesh High Court (2019-11-18)
• Devalampeta Muni Reddy, v. Union of India, — Andhra Pradesh High Court (2019-11-18)
• S.K. Rabbani v. The State of Andhra Pradesh — Telangana High Court (2016-05-26)
• M/s. BALAJI INDUSTRIES v. BANK OF INDIA — Telangana High Court (2016-05-26)
• K.Pullaiah v. The Superintendent of Police, — Telangana High Court (2016-05-26)
• Bhavya Cements v. The State of Andhra Pradesh — Telangana High Court (2016-05-26)