LexA V SESHA SAI,M.GANGA RAO
204 recorded High Court judgment(s) · 2019–2023
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 204 |
Disposal nature
| DISPOSED OF NO COSTS | 76 |
| CLOSED NO COSTS | 34 |
| ALLOWED NO COSTS | 27 |
| WITHDRAWN | 19 |
| DISMISSED | 15 |
| DISMISSED FOR DEFAULT | 10 |
| DISMISSED AS INFRUCTUOUS | 7 |
| DISMISSED NO COSTS | 4 |
Recent judgments
- SALADI NAGESHWARA RAO v. V.V.SHANKARLAL — Andhra Pradesh High Court (2023-03-03)
- K.Anka Rao v. Sri Shamsher Singh Rawat, — Andhra Pradesh High Court (2023-02-24)
- M/S NOOR TOBACO ENTERPRISES v. PAIYINTI VENKATA KRISHNA PRASAD — Andhra Pradesh High Court (2023-02-24)
- R.V.RAVI PRAKASH v. G G.NAREN THIRAN — Andhra Pradesh High Court (2023-02-24)
- C. Gondi Lakshmi v. Dr.A.V.Rathna Kumar — Andhra Pradesh High Court (2023-02-24)
- P RAMACHANDRA RAO v. M M NAYAK — Andhra Pradesh High Court (2023-02-24)
- B DORASWAMY v. G G NAREN THIRAN — Andhra Pradesh High Court (2021-01-29)
- A VENKATESWARA RAO v. SRI KUMAR VISHWAJEET — Andhra Pradesh High Court (2021-01-29)
- A SARAVANA KUMAR v. G.G.NAREN THIRAN — Andhra Pradesh High Court (2021-01-29)
- S SIRAJ v. SHRI R.KARIKALA VALAVEN — Andhra Pradesh High Court (2019-12-23)