A V SESHA SAI,K SURESH REDDY

338 recorded High Court judgment(s) · 2020–2023

Courts

Andhra Pradesh High Court

338

ALLOWED NO COSTS	242
DISPOSED OF NO COSTS	36
CLOSED NO COSTS	18
WITHDRAWN	17
DISMISSED	9
DISMISSED AS INFRUCTUOUS	4
ALLOWED REMAND NO COSTS	4
DISMISSED AS NON PROSECUTION	3

M.A.Manorama Devi v. Smt. Y. Sri Lakshmi I.A.S. — Andhra Pradesh High Court (2023-05-05)
Ch. Satti Babu, v. Sri T.B.V.R. Srinivasa Rao, — Andhra Pradesh High Court (2022-01-28)
State Bank of India v. The State of Andhra Pradesh — Andhra Pradesh High Court (2021-01-07)
K SIVA LAKSHMANA RAO v. STATE BANK OF IND — Andhra Pradesh High Court (2021-01-07)
M/s. Sree Lakshmiganesh Rice Industries, v. The Assistant Commissioner (ST), — Andhra Pradesh High Court (2020-12-18)
Venkateswara Rice Products v. The Deputy Commissioner (ST) (INT), — Andhra Pradesh High Court (2020-12-18)
M/s. Lakshmi Ganapathi Traders Marteru, v. The Deputy Commissioner (ST) (INT), — Andhra Pradesh High Court (2020-12-18)
SRI DHANA LAKSHMI RICE MILL v. The Deputy Commissioner (ST) — Andhra Pradesh High Court (2020-12-18)
M/s. Sri Laksluni Narayana Modern Rice Mill v. The Assistant Commissioner (ST) — Andhra Pradesh High Court (2020-12-18)
SRI SRINIVASA v. THE ASSISTANT — Andhra Pradesh High Court (2020-12-18)