A V SESHA SAI,J. UMA DEVI

238 recorded High Court judgment(s) · 2019–2021

Courts

Andhra Pradesh High Court

238

ALLOWED NO COSTS	70
DISPOSED OF NO COSTS	54
WITHDRAWN	47
CLOSED NO COSTS	23
DISMISSED	19
ALLOWED REMAND NO COSTS	7
DISMISSED AS NON PROSECUTION	6
DISMISSED FOR DEFAULT	4

DEYYALA SURYANARAYANA AT SURIBABU v. THE STATE OF A.P. — Andhra Pradesh High Court (2021-08-11)
M GOPICHAND v. D.SAMBASIVA RAO — Andhra Pradesh High Court (2021-07-23)
D.V. Narayana, v. Sri Rajat Bhargav — Andhra Pradesh High Court (2021-07-23)
M/s. Ocean Sparkle Limited v. Assistant Commissioner (ST), — Andhra Pradesh High Court (2021-05-07)
M/s. Sushee Infra and Mining Limited v. The Commercial Tax Officer, — Andhra Pradesh High Court (2021-05-07)
M/s. Ocean Sparkle Limited v. Assistant Commissioner (ST), — Andhra Pradesh High Court (2021-05-06)
Novatic Trading F.Z.E. v. Hero Fincrop Ltd., a Non-Banking Financial Company — Andhra Pradesh High Court (2021-04-30)
M/s.Sri Lakshmi Ganapathi Trading Co., v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-04-29)
Korrapathi Janardhana Naidu v. The State of Andhra Pradesh — Andhra Pradesh High Court (2021-04-28)
M/s. Sri Satya Sai Constructions v. Executive Engineer — Andhra Pradesh High Court (2021-04-28)