A V SESHA SAI,GANNAMANENI RAMAKRISHNA PRASAD

28 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• Dr. Palem Teja Sree, v. Dr.Ch.Srinivasa Rao, — Andhra Pradesh High Court (2023-03-03)
• Vallepu Naga Raju v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-08-04)
• Dr.Palem Teja Sree v. The State of Andhra Pradesh — Andhra Pradesh High Court (2022-08-04)
• M.Seshadri, v. THE PRINCIPAL GOVT OF ITI — Andhra Pradesh High Court (2022-08-03)
• THE GOVT OF A.P., POLICE DEPT., AND 2 OTHERS v. B.MAHABOOB SAHEB, KURNOOL. — Andhra Pradesh High Court (2022-08-03)
• THE STATE LEVEL RECRUITMENT BOARD AND 2 ORS, v. S. SRINIVASA RAO, — Andhra Pradesh High Court (2022-08-03)
• Chilaka Veera Venkata Naga Ramalinga Sridhara Rao v. State of Andhra Pradesh, — Andhra Pradesh High Court (2022-08-03)
• The State of Andhra Pradesh, v. Penukonda Sreenu, — Andhra Pradesh High Court (2022-07-28)
• Javisetti Chandrasekhar v. The State of A.P. — Andhra Pradesh High Court (2022-07-28)
• Salma Taj, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-07-28)