A V SESHA SAI,DUPPALA VENKATA RAMANA

515 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• MORU CHINA SUBBARAJU (A1) AND 7 OTHERS v. STATE OF A.P., REP. BY P.P.HYD. — Andhra Pradesh High Court (2023-06-23)
• The Special Deputy Collector, Land Acquisition v. P.Y.Nagalakshmamma W/o. Maduganna — Andhra Pradesh High Court (2023-05-12)
• The Special Deputy Collector v. B. Marenna, — Andhra Pradesh High Court (2023-05-12)
• The Special Deputy Collector, v. Bandi Ankanna, — Andhra Pradesh High Court (2023-05-12)
• P NARAYANA SWAMY v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2023-05-12)
• The Special Deputy Collector, Land Acquisition v. Annapu Reddy Thomothi S/o. Paul — Andhra Pradesh High Court (2023-05-12)
• The Special Deputy Collector, v. P.Y. Narayana, — Andhra Pradesh High Court (2023-05-12)
• The Special Deputy Collector v. P.Y. Venkata Subbaiah — Andhra Pradesh High Court (2023-05-12)
• The Special Deputy Collector, Land Acquisition v. B.Naga Seshudu S/o. Bala Swamy — Andhra Pradesh High Court (2023-05-12)
• The Special Deputy Collector v. D. Prasad — Andhra Pradesh High Court (2023-05-12)