LexA V SESHA SAI
16,530 recorded High Court judgment(s) · 2005–2024
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 13502 |
| Andhra Pradesh High Court | 3028 |
Disposal nature
| DISPOSED OF NO COSTS | 8141 |
| ALLOWED NO COSTS | 1711 |
| CLOSED NO COSTS | 1659 |
| WITHDRAWN | 1462 |
| DISMISSED AS INFRUCTUOUS | 1343 |
| DISMISSED NO COSTS | 735 |
| DISMISSED | 682 |
| DISMISSED FOR DEFAULT | 375 |
Recent judgments
- Bolla Narasimha Murthy v. Kandimalla Venkateswaralu — Andhra Pradesh High Court (2024-05-09)
- Maddi Venkata Ramana v. Nandipati Swatantra Bharathi Devi — Andhra Pradesh High Court (2024-05-07)
- P SESHAMMA v. A VENKATESWARLU — Andhra Pradesh High Court (2024-05-02)
- NALLIBOINA ANITHA RANI AND ANOTHER v. BATTA LAKSHMI NARAYANA AND ANOTHER — Andhra Pradesh High Court (2024-04-29)
- NALLIBOINA ANITHA RANI AND ANR v. BATTA LAKSHMI NARAYANA AND ANR — Andhra Pradesh High Court (2024-04-29)
- TURLAPATI SESHUBABU v. TURLAPATI HANUMANTH RAO(DIED) — Andhra Pradesh High Court (2024-04-29)
- NAMBURI MUKHARJI VICTOR v. PERUMALLAPALLI SUBHA SEKHAR — Andhra Pradesh High Court (2024-04-25)
- VALLURU NIRMALA KUMARI v. M/S MANA KALYANA VEDIKA — Andhra Pradesh High Court (2024-04-23)
- M/s Josh Granites v. V.G.VENKATA REDDY — Andhra Pradesh High Court (2024-04-23)
- VISSAMSETTY.KRISHNA KISHORE v. YENDURI RAVI KUMAR — Andhra Pradesh High Court (2024-04-01)