LexA V SESHA SAI,CHEEKATI MANAVENDRANATH ROY
132 recorded High Court judgment(s) · 2019–2023
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 132 |
Disposal nature
| DISPOSED OF NO COSTS | 45 |
| ALLOWED NO COSTS | 30 |
| DISMISSED | 30 |
| WITHDRAWN | 12 |
| CLOSED NO COSTS | 10 |
| DISMISSED NO COSTS | 2 |
| DISMISSED AS NOT PRESSED | 1 |
| ORDERED | 1 |
Recent judgments
- B SESHAPOORNESWARI v. M GURU SHANKAR — Andhra Pradesh High Court (2023-04-20)
- Dr. S. Bhaskar Naidu, v. Mr. Satish Chandra, — Andhra Pradesh High Court (2023-04-20)
- K SURESH BABU v. B RAMA RAO — Andhra Pradesh High Court (2021-10-22)
- K SURESH BABU v. B RAMA RAO — Andhra Pradesh High Court (2021-10-22)
- K CHANDARASEN v. SHRI S BALASWAMY — Andhra Pradesh High Court (2021-10-22)
- AREPALLI VEERA SWAMY v. PURNACHANDRA RAO, I.P.S., — Andhra Pradesh High Court (2021-03-26)
- N CHINNAKKA v. J SYAMALA RAO — Andhra Pradesh High Court (2021-02-19)
- T VARA PRASAD v. The Union of India — Andhra Pradesh High Court (2020-08-14)
- O.Hymavathi v. Union of India — Andhra Pradesh High Court (2020-08-14)
- K. Muneendraiah, v. The District Collector (BCW) — Andhra Pradesh High Court (2019-11-08)