A V SESHA SAI,B KRISHNA MOHAN

30 recorded High Court judgment(s) · 2020–2022

Courts

Disposal nature

Recent judgments

• M MAHABOOB BASHA v. SRI KUMAR VISWAJEET, I.A.S., — Andhra Pradesh High Court (2022-09-16)
• SMT N VYDURAM v. SMT V USHA RANI IAS — Andhra Pradesh High Court (2021-09-17)
• N.Bujji Babu, v. K.Nageswara Rao, — Andhra Pradesh High Court (2021-04-09)
• PALLE SATEESH, GUNTUR DIST. v. P.P., HYD — Andhra Pradesh High Court (2020-11-09)
• ANAPARTHI SREELATHA (A-1), GUNTUR DT., v. STATE OF AP., REP PP., — Andhra Pradesh High Court (2020-11-09)
• POGADTHALA NANCHARAIAH AND ANOTHER v. THE STATE OF A.P., — Andhra Pradesh High Court (2020-10-21)
• UNKILI DANDASI, KAVITI MANDAL AND ANO v. P.P., HYD — Andhra Pradesh High Court (2020-10-21)
• SYED ARIF HUSSAIN, GUNTUR DT. v. STATE OF A.P., REP. BY P.P., HYD — Andhra Pradesh High Court (2020-10-20)
• DHONI KODANDA RAO, VISAKHAPATNAM AND ANO v. P.P., HYD — Andhra Pradesh High Court (2020-10-20)
• P SUNDARARAO v. SHRIRAM CITY UNION FINANCE LTD — Andhra Pradesh High Court (2020-10-19)