A V RAVINDRA BABU

739 recorded High Court judgment(s) · 2022–2024

Courts

Andhra Pradesh High Court

739

DISMISSED	236
ALLOWED NO COSTS	99
PARTLY ALLOWED NO COSTS	90
DISMISSED NO COSTS	89
WITHDRAWN	78
DISMISSED FOR DEFAULT	47
DISMISSED AS ABATED	41
DISMISSED AS NON PROSECUTION	19

KOKKILAGADDA SAROJANAMMA v. VADDELA RATNAMMA — Andhra Pradesh High Court (2024-07-18)
REDDY GOPALA RAO v. STATYE OF AP — Andhra Pradesh High Court (2024-07-15)
AKULA PAKEERAIAH v. CHANDA PADMA — Andhra Pradesh High Court (2024-07-15)
VIJANAPALLI NAVAKOTI PULLA RAO (DIED) AND 3 OTHERS v. CHINNI RADHAKRISHNA — Andhra Pradesh High Court (2024-07-03)
UNITED INDIA INSURANCE CO LTD., TPT., CHITTOOR DIST v. VELURU SWARUPA, CHITTOOR DIST AND 4 OTHERS — Andhra Pradesh High Court (2024-07-03)
P. Nagamani v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2024-07-03)
DASARI NAGA SESHULU v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2024-07-03)
NATIONAL INSURANCE CO LTD., ANANTAPUR v. H MUTHYALAMMA, ANANTAPUR DIST AND 6 OTHERS — Andhra Pradesh High Court (2024-07-03)
K.KANTHARAO v. STATE OF AP — Andhra Pradesh High Court (2024-07-03)
Bodimalla Malyadri, v. The State of AP — Andhra Pradesh High Court (2024-06-30)