A.V.RAMAKRISHNA PILLAI, ANTONY DOMINIC

30 recorded High Court judgment(s) · 2013–2015

Courts

Disposal nature

Recent judgments

• RANKESH JAYAN v. FIJO T.JOSEPH — Kerala High Court (2015-03-12)
• STATE OF KERALA v. A. YAMINA PASHA — Kerala High Court (2015-02-12)
• DILEEP KUTTAN v. JUBY — Kerala High Court (2014-01-20)
• MOHAMMED SHABEER v. VISHNUDAS — Kerala High Court (2013-12-17)
• PRASOBH v. THE CITY POLICE COMMISSIONER — Kerala High Court (2013-12-17)
• V. KRISHNAKUMAR v. THANKAMANI — Kerala High Court (2013-12-17)
• SUDHA v. THE DISTRICT POLICE CHIEF — Kerala High Court (2013-12-17)
• MATHEW P.M v. STATE OF KERALA — Kerala High Court (2013-12-17)
• SREELETHA.G v. SACHITHANANDAN — Kerala High Court (2013-12-17)
• LUCY GEORGE v. JOSEPH GEORGE — Kerala High Court (2013-12-17)