LexA.V.RAMAKRISHNA PILLAI
4,162 recorded High Court judgment(s) · 2012–2015
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 4162 |
Disposal nature
| DISPOSED OF | 2107 |
| CLOSED | 846 |
| ALLOWED | 697 |
| DISMISSED | 399 |
| DISMISSED AS WITHDRAWN | 43 |
| DISMISSED AS NOT PRESSED | 24 |
| DISMISSED AS INFRUCTUOUS | 23 |
| REMANDED | 17 |
Recent judgments
- R.SATHEESH v. CHAIRMAN, RAILWAY BOARD — Kerala High Court (2015-11-24)
- A.N. SOMAN v. DISTRICT COLLECTOR — Kerala High Court (2015-11-23)
- M/S.FALCON AGENCIES PVT LTD. v. CORPORATION OF COCHIN — Kerala High Court (2015-11-23)
- STATE OF KERALA v. ASOKAN.T — Kerala High Court (2015-11-23)
- V.A.ISMAIL v. K.T.JAMES — Kerala High Court (2015-11-23)
- SMT.BABY v. S.I. OF POLICE — Kerala High Court (2015-11-23)
- AKHIL MANUEL v. STATE OF KERALA — Kerala High Court (2015-11-21)
- RAJEENA v. STATE OF KERALA & OTHERS — Kerala High Court (2015-11-21)
- M.SUR REDDY v. UNION OF INDIA — Kerala High Court (2015-11-21)
- A.K.RAJI v. M.R.UNNI — Kerala High Court (2015-11-20)