A. V. POTDAR, P.V.HARDAS

2,235 recorded High Court judgment(s) · 2009–2012

Courts

Bombay High Court

2235

Admitted/Allowed/Granted/Rule Absolute	638
DISMISSED	332
Dismissed/Rule Discharged	238
APPLICATION ALLOWED	198
Withdrawn	188
APPEAL DISMISSED/CONFIRMED	117
RULE ABSOLUTE	97
ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE	82

BHRAT DASHRAT PATEL v. THE STATE OF MAH AND ANR — Bombay High Court (2012-05-11)
ABDUL NASIR ABDUL BASHID v. THE STATE OF MAH AND ORS — Bombay High Court (2012-05-11)
THE STATE OF MAH v. PIRAJI BALAJI BIJAPURE — Bombay High Court (2012-05-11)
SHANKAR YESHWANT SHEJWAL v. MOHD ABDUL AZEEM MOHD ABDUL RAHMAN AND ORS — Bombay High Court (2012-05-11)
THE STATE OF MAHARASHTRA v. FULCHAND GULABRAO GAVHANE — Bombay High Court (2012-05-10)
THE STATE OF MAHARASHTRA v. ARJUN AMRITA PHATANGARE — Bombay High Court (2012-05-10)
SHAKER AHMED BASID KAZI(C.P. NO.6258) v. THE STATE OF MAH — Bombay High Court (2012-05-10)
RAMSING LUMBHA RATHOD v. THE STATE OF MAH AND ORS — Bombay High Court (2012-05-10)
UMAJI SUKHADEO ZAMBRE AND ORS v. THE STATE OF MAH — Bombay High Court (2012-05-09)
SHRINIWAS RAJANNA PANDHEIRI v. THE STATE OF MAH AND ORS — Bombay High Court (2012-05-09)