A. V. POTDAR

4,335 recorded High Court judgment(s) · 2009–2012

Courts

Bombay High Court

4335

APPLICATION ALLOWED	793
Disposed off/Dismissed for default	746
DISPOSED OFF	675
Admitted/Allowed/Granted/Rule Absolute	547
REJECTED /DISPOSED OF AT ADMISSION STAGE(EXCEPT APPEAL)	326
DISMISSED	306
ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE	305
RULE ABSOLUTE	162

ASHA MAHAVIR NAHAR AND ORS. v. M/S SURAT GOODS TRANSPORT SERVICES,RAIPUR AND ORS. — Bombay High Court (2012-08-31)
NATIONAL INSURANCE CO. LTD. THR. DIVISIONAL OFFICE, ABAD v. NANDABAI PRAKASH ALIAS PRALHAD DHUMAL AND ORS — Bombay High Court (2012-08-31)
INDUBAI MOHANRAO SHELKE AND ORS v. UNITED INDIA INSURANCE COMPANY LTD THROUGH BR MANAGER AND ANR — Bombay High Court (2012-08-31)
UNITED INDIA INSURANCE COMPANY LTD THROUGH BR MANAGER v. INDUBAI MOHANRAO SHELKE AND ORS — Bombay High Court (2012-08-31)
NATIONAL INSURANCE CO. LTD. THR. DIVISIONAL OFFICE, ABAD v. NANDABAI PRAKASH ALIAS PRALHAD DHUMAL AND ORS — Bombay High Court (2012-08-31)
BAJAJ ALLIANZ INSURANCE CO. LTD v. JIJABAI PUNJARAM PAWADE AND ANR — Bombay High Court (2012-08-31)
UNITED INDIA INSURANCE COMPANY LTD THROUGH BR MANAGER v. INDUBAI MOHANRAO SHELKE AND ORS — Bombay High Court (2012-08-31)
THE GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION THROUGH THE EXECUTIVE ENGINEER v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2012-08-31)
VILAS TRIMBAK GUNJAL AND ANR v. NISAR BASHIRBHAI SHAIKH AND ORS — Bombay High Court (2012-08-31)
UNITED INDIA INSURANCE COMPANY LTD. v. PARASRAM KONDBA BOMBLE AND ANR — Bombay High Court (2012-08-31)