LexA.V. POTDAR, D.K. DESHMUKH
87 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 87 |
Disposal nature
| Disposed Off | 31 |
| (unspecified) | 26 |
| DISPOSED OFF | 11 |
| Rejected | 5 |
| Dismissed | 5 |
| Allowed To be withdrawn | 5 |
| Rule Made Absolute | 3 |
| Allowed | 1 |
Recent judgments
- M/S. SEABIRD MARINE SERVICES PVT.LTD. v. MR.A.S. KAWTIKAR, DEPUTY DIRECTOR, INDUSTRIAL SAFETY AND HEALTH (RAIGAD DIVISION) AND 3 ORS — Bombay High Court (2012-03-28)
- M/S. LAXMI BUILDERS AND DEVELOPERS AND ORS v. M/S. LAXMI AVENUE CO-OPERATIVE HOUSING SOCIETY LTD. — Bombay High Court (2012-03-27)
- ESUFALI GULAMHUSEIN BANDUKWALA AND ORS. v. MURTUZA SHAIKH KAYAMALI PARDAWALA — Bombay High Court (2012-03-27)
- DR. G. J. RAO, SENIOR RESEARCH OFFICER, CENTRAL WATER AND POWER RESEARCH STATION AND ORS v. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF WATER RESOURCES AND ORS — Bombay High Court (2012-03-27)
- NAFISUDDIN NAJIMUDDIN SHAIKH AND ORS v. DY. COLLECTOR (ENC/REM) BANDRA DIV. AND ORS — Bombay High Court (2012-03-27)
- HOUSING DEVELOPMENT AND INFRASTRUCTURE LTD. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2012-03-27)
- MANOJ WADHWA v. MAN FINANCIAL - SIFY SECURITIES INDIA PVT. LTD. — Bombay High Court (2012-03-27)
- union of india through chief engineer,mum v. m/s duwell agency — Bombay High Court (2012-03-27)
- SIDDHARTH GREENACRES PRIVATE LIMITED AND ORS. v. MS. YAFA JACOB SIMON AND ORS. — Bombay High Court (2012-03-27)
- DOONGARSI MAVJI SHAH v. RAJESH NANJI SHAH ALIAS GADA AND ORS. — Bombay High Court (2012-03-26)