LexA.V. POTDAR, A.S. OKA
258 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 258 |
Disposal nature
| OTHERS DISPOSED OFF | 115 |
| Rule Discharged | 36 |
| Dismissed | 19 |
| (unspecified) | 14 |
| APPEAL DISMISSED/CONFIRMED | 13 |
| Disposed Off | 12 |
| APPEAL ALLOWED/REVERSED | 11 |
| Rule Made Absolute | 7 |
Recent judgments
- M/S. BHOR INDUSTRIES LTD. v. UNION OF INDIA. — Bombay High Court (2012-05-09)
- MOHD. MAJLUM DOST MOHD. MIYA ANSARI v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-03-31)
- SMT.SUREKHA BHARAT KUTE and ANR. v. STATE and ANR. — Bombay High Court (2012-03-31)
- BALU CHANDAR PAWAR and ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-03-31)
- SURESH PARSHURAM GOKHALE. v. COLLECTOR OF CUSTOMS and CENTRAL EXCISE and ORS. — Bombay High Court (2012-03-31)
- BHAGWAN BABJI JADHAV v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-03-31)
- SURESH PARSHURAM GOKHALE. v. COLLECTOR OF CUSTOMS and CENTRAL EXCISE and ORS. — Bombay High Court (2012-03-31)
- BALU CHANDAR PAWAR and ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-03-31)
- PADMINI @ PADMA GANPAT AND ANR. v. BABU AMBADAS KAJALE AND ORS. — Bombay High Court (2012-03-22)
- BABU AMBADAS KAJALE and ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-03-22)