A.V. POTDAR

55 recorded High Court judgment(s) · 2009–2012

Courts

Bombay High Court

OTHERS DISPOSED OFF	27
Disposed Off	7
ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE	6
Allowed	6
REJECTED FOR NOT REMOVING OFFICE OBJECTIONS	6
DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE	2
Rejected	1

ANIL SAKHARAM GOHALKAR AND ANR v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2012-03-31)
JAYESH HIMATLAL PANDYA v. ANANTRAI S. SHAH AND ANR. — Bombay High Court (2012-03-31)
BELL FINVEST (I) LTD v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2012-03-31)
THE JEWEL ORCHID AND ANR v. D'DAMAS JEWELLERY (I) PVT. LTD. AND ANR — Bombay High Court (2012-03-31)
AKRAM KAMRUDDIN KHAN AND ORS v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-03-30)
RAVINDRA MANIKRAO KELGAONKAR v. CHHAYA RAJESH JAIN AND ANR. — Bombay High Court (2012-03-30)
M/S. ASIT C. MEHTA INVESTMENT INTERRMEDIATES LTD v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-03-30)
JAGANNATH EKNATH JAIKAR v. NITIN LAXMANRAO PATIL AND ORS. — Bombay High Court (2012-03-30)
NAZIYA MOH. HUSAIN SHAIKH AND ANR v. MOHD. HUSAIN ANSAR SHAIKH AND ANR — Bombay High Court (2012-03-09)
KASHINATH PANDURANG LAYKAR AND ANR. v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2012-03-09)