A.V. NIRGUDE, A. I. S. CHEEMA

518 recorded High Court judgment(s) · 2014–2016

Courts

Bombay High Court

518

Disposed off/Dismissed for default	148
Dismissed/Rule Discharged	123
DISPOSED OFF	116
Admitted/Allowed/Granted/Rule Absolute	72
Withdrawn	20
DISMISSED	17
APPLICATION ALLOWED	6
Rejected at Admission stage	4

GOPURAO MAROTRAO MASKE v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-09-19)
JASBIRSING S/O NIRMALSINGH TAK v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-07-08)
GOPAL VAIJNATH DEVKE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2016-07-08)
CHARANSING S/O. HARISING BAWARE AND OTHERS v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-07-08)
CHANDANMAL DAGDULAL PAGARIYA AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2016-07-08)
BALAJI S/O SAYANNA BAKWAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-07-07)
THE STATE OF MAHARASHTRA v. RAJA @ RAVAN WAMAN DEDE — Bombay High Court (2016-07-07)
DR ATMARAM S/O VINAYAKRAO PALNITKAR AND OTHER v. THE STATE OF MAHARASHTRA AND OTHER — Bombay High Court (2016-07-07)
CHAITALI W/O KISHOR KOLHE AND ANR v. TH STATE OF MAHARASHTRA AND OTHER — Bombay High Court (2016-07-07)
PRABHAKAR DHAMAJI PATHAK AND ANR v. THE STATE OF MAHARASHTRA and ANR — Bombay High Court (2016-07-05)