A.V. NIRGUDE

7,800 recorded High Court judgment(s) · 2008–2016

Courts

Disposal nature

Recent judgments

• THE EXECUTIVE ENGINEER (CONSTRUCTION) CENTRAL RAILWAY v. SANTRAM BABURAO JATAL AND ANOTHER — Bombay High Court (2016-09-29)
• THE D.I.G. BORDER SECURITY FORCE, INDORE v. BABU TUKARAM SHINDE AND ANOTHER — Bombay High Court (2016-09-28)
• THE NEW INDIA ASSURANCE CO. LTD. v. SUREKHA SUKLAL BARI AND OTHERS — Bombay High Court (2016-09-28)
• SUNITA PRALHAD MARATHE AND OTHERS v. UNITED INDIA INSURANCE CO. LTD. AND OTHERS — Bombay High Court (2016-09-28)
• NIMBAJI RAMDAS PATIL AND ANOTHER v. ORIENTAL INSURANCE CO LTD AND ANOTHER — Bombay High Court (2016-09-28)
• THE D.I.G. BORDER SECURITY FORCE, INDORE v. BABU TUKARAM SHINDE AND ANOTHER — Bombay High Court (2016-09-28)
• THE EXECUTIVE ENGINEER, SINA KOLEGAON MEDIUM PROJECT,PARANDA v. BALNATH BHAGWAN SABLE AND OTHERS — Bombay High Court (2016-09-28)
• SMT.MEHRAJBEE SHAFI SAYYAD AND ANOTHER v. THE NEW INDIA ASSURANCE COM. LTD, AND ANOTHER — Bombay High Court (2016-09-28)
• UTTAM GENU NAGARE DEAD THR LRS CHANDRABHAGA AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2016-09-28)
• BEBIBI JAHANGIRKHA PATHAN AND OTHERS v. THE ORIENTAL INSURANCE CO. LTD. AND ANOTHER — Bombay High Court (2016-09-28)