A.V.CHANDRASHEKARA

9,186 recorded High Court judgment(s) · 2013–2019

Courts

Karnataka High Court

9186

ALLOWED	3981
DISMISSED	3721
DISPOSED	573
Partly Allowed	307
Dismissed for Non-Prosecution	248
ALLOWED AND REMANDED	155
Converted	98
IA/Memo/VK/OP in disposal	54

ASHTA BUJA PANDE v. STATE BY RAM MURTHY — Karnataka High Court (2019-10-25)
DR. N.S. SHANKAR v. THE STATE OF KARNATAKA — Karnataka High Court (2016-04-29)
SIDDALINGAPPA SINCE DEAD BY LRS v. SRI. NAGALINGAPPA — Karnataka High Court (2016-04-29)
CHIKKA VENKATEGOWDA v. THE STATE OF KARNATAKA — Karnataka High Court (2016-04-29)
G K RADHAKRISHNA v. S SMITHA @ KRUPA B.A.,B.ED., — Karnataka High Court (2016-04-29)
RAMANANDA RAO v. SMT. GIRIJA KASBAKER — Karnataka High Court (2016-04-28)
MALLIKAMMA v. STATE OF KARNATAKA — Karnataka High Court (2016-04-28)
GOPALARAM @ GOPAL v. THE STATE OF KARNATAKA BY — Karnataka High Court (2016-04-28)
SMT SRILATHA VEMA REDDY v. STATE OF KARNATAKA — Karnataka High Court (2016-04-28)
SRI. CHANDRAPPA v. STATE BY KUNIGAL P.S. — Karnataka High Court (2016-04-28)