LexA.SHANKAR NARAYANA,G.CHANDRAIAH
106 recorded High Court judgment(s) · 2006–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 105 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED NO COSTS | 38 |
| WITHDRAWN | 27 |
| DISPOSED OF NO COSTS | 12 |
| ALLOWED NO COSTS | 7 |
| CLOSED NO COSTS | 5 |
| DISMISSED AS INFRUCTUOUS | 4 |
| PARTLY ALLOWED NO COSTS | 4 |
| DISMISSED FOR DEFAULT | 2 |
Recent judgments
- Gudipalli Anuradha, v. State of Telangana, — Telangana High Court (2016-04-29)
- M/s. Bharat Biotech International Ltd., v. The Union of India — Telangana High Court (2016-04-29)
- Smt. D. Sharada, v. The State of Telangana Rep. by its Principal Secretary — Telangana High Court (2016-04-29)
- Smt. Ambothu Lalitha v. The State of Telangana, Rep. by its Principal Secretary, — Telangana High Court (2016-04-29)
- Smt.Jalasutra Dhana Lakshmi, v. The State of Telangana, represented by its — Telangana High Court (2016-04-29)
- Sony Kour v. The state of Telangana, — Telangana High Court (2016-04-29)
- Sangya Naik S/o Surya Naik v. The State of Telangana, — Telangana High Court (2016-04-29)
- Mohd. Rahmathullah v. Simhadri Yugandhra Rao, — Telangana High Court (2016-04-29)
- Syed Faseeli Uddin S/n Mumtaz Uddin v. The State of Telangana — Telangana High Court (2016-04-29)
- N. Susmitha v. N. Ravinder Goud, — Telangana High Court (2016-04-29)