LexA.SHANKAR NARAYANA
6,125 recorded High Court judgment(s) · 2003–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 6111 |
| Andhra Pradesh High Court | 14 |
Disposal nature
| DISMISSED | 1362 |
| PARTLY ALLOWED NO COSTS | 944 |
| ALLOWED NO COSTS | 869 |
| DISMISSED AS INFRUCTUOUS | 769 |
| DISPOSED OF NO COSTS | 684 |
| WITHDRAWN | 592 |
| DISMISSED NO COSTS | 390 |
| DISMISSED FOR DEFAULT | 283 |
Recent judgments
- BANAVATH SATYAM v. DHARMAVATH SHEVA AND ANOTHER — Telangana High Court (2018-07-10)
- Ganithi Raghu v. Banoth Jethya — Telangana High Court (2018-06-29)
- KANTHI RUBY , RUBISEKHAR, CHITTOOR v. SATHYA, CHENNAI, TAMILNADU AND 2 OTHERS — Telangana High Court (2018-06-28)
- THE ASSSISTANT REGIONAL DIRECTOR, HYD v. CHALAPATHI HOUSING ANDFINANCE [P] LTD., GUNTUR. — Telangana High Court (2018-06-28)
- Sirasapalli Demudu, v. Dindi Veerabhadra Rao, — Telangana High Court (2018-06-28)
- Mohd. Yousuf , Abbus v. Mohd. Kareem — Telangana High Court (2018-06-28)
- M.M.CHINNAVENKANNA v. T.RAMULU — Telangana High Court (2018-06-28)
- P. Anthaiah v. L.S.Prakash — Telangana High Court (2018-06-28)
- Sri Vinay Jain v. Sri Mattapalli Satyanarayana Rao — Telangana High Court (2018-06-28)
- MAGANLAL, HYD v. SMT. PUSHPA BHANDARI, HYD — Telangana High Court (2018-06-26)