LexA. SELVAM
1,527 recorded High Court judgment(s) · 2008–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1527 |
Disposal nature
| ALLOWED | 524 |
| DISMISSED | 524 |
| WITHDRAWN DISMISSED | 130 |
| PARTLY ALLOWED | 100 |
| DISPOSED OF | 93 |
| DISMISSED FOR DEFAULT | 92 |
| DISMISSED AS INFRUCTUOUS | 21 |
| ORDERED | 8 |
Recent judgments
- S.MANIVANNAN v. STATE REP. BY — Madras High Court (2017-08-20)
- JANAWAZ v. HUSSAIN MOHAMED — Madras High Court (2017-06-07)
- MADASAMY v. SANTHANASALA THEVAR — Madras High Court (2017-04-20)
- R.BASKARAN, v. THE SECRETARY, — Madras High Court (2017-03-23)
- G.MARIMUTHU v. ANANTHAN — Madras High Court (2017-02-24)
- S.J.SARAVANA BABU, v. MAHESH KUMAR, — Madras High Court (2016-12-12)
- PONNUSAMY, v. THE INSPECTOR OF POLICE, — Madras High Court (2016-12-12)
- PAULKANI @ PANIRAJ v. THE INSPECTOR OF POLICE — Madras High Court (2016-12-12)
- RAJESHWARI v. THE INSPECTOR OF POLICE — Madras High Court (2016-12-12)
- BALAKRISHNAN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-12-12)