LexA.SANTHOSH REDDY
1,529 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1529 |
Disposal nature
| ALLOWED NO COSTS | 311 |
| DISPOSED OF NO COSTS | 293 |
| DISMISSED | 259 |
| DISMISSED AS INFRUCTUOUS | 240 |
| DISMISSED AS NON PROSECUTION | 193 |
| DISMISSED NO COSTS | 84 |
| WITHDRAWN | 76 |
| PARTLY ALLOWED NO COSTS | 21 |
Recent judgments
- P MUTHYALU, R.R. DIST v. SMT. B LAXMAMMA AND 8 OTHERS — Telangana High Court (2025-03-04)
- Ekkati Sravanthi , Laxmi v. Kundoor JagadeshChandra Reddy — Telangana High Court (2023-06-20)
- J.Kodandaram v. Sri N.shaym — Telangana High Court (2023-06-20)
- P. VITTAL REDDY v. K. Chandramma — Telangana High Court (2023-06-20)
- Mohd. Rafiuddin v. smt. mariya bee — Telangana High Court (2023-06-19)
- S.Megha Reddy, v. P. Narayan Reddy (Died) Per L.Rs. — Telangana High Court (2023-06-19)
- Smt.Beeboo Begum v. The Special Deputy Collector — Telangana High Court (2023-06-19)
- Yarala Maramma v. Komatireddy Ramachandra Reddy (died) — Telangana High Court (2023-06-19)
- Billa Venkatramulu v. Cherala Satyanarayana — Telangana High Court (2023-06-19)
- T. Srinivasa Rao v. Cherala Satyanarayana — Telangana High Court (2023-06-19)