A.S. SUPEHIA, R. T. VACHHANI

83 recorded High Court judgment(s) · 2025–2025

Courts

Gujarat High Court

44-PARTLY ALLOWED @ FH	30
27-WITHDRAWN @ ADM.STAGE	20
53-ALLOWED / GRANTED @ ADM.STAGE	6
35-ANY OTHER MODE @ ADM.STAGE	5
56-DISPOSED AT ADMISSION STAGE	5
39-RULE DISCHARGED/DISMISSED @ FH	4
37-DISMISSED FOR DEFAULT @ ADMISSION	3
47-DISPOSAL IN ANY OTHER MODE FH	2

DINESHCHANDRA CHHOTALAL SHAH v. SURESH V RATHVA — Gujarat High Court (2025-09-11)
RANJITBHAI RAGHUBHAI LAKUM v. MANISHA CHANDRA (IAS) — Gujarat High Court (2025-09-08)
PETROLEUM MAZDOOR SANGH v. ONGC LTD. — Gujarat High Court (2025-09-08)
NARENDRASINH MANSINH GOHIL v. MANISHA CHANDRA (IAS) — Gujarat High Court (2025-09-08)
INDUBEN RANJITBHAI LAKUM v. MANISHA CHANDRA (IAS), SECRETARY, PANCHAYATS RURAL HOUSING AND RURAL DEVELOPMENT DEPARTMENT — Gujarat High Court (2025-09-08)
ZONAL MANAGER, BANK OF INDIA v. PRESIDING OFFICER — Gujarat High Court (2025-09-04)
HIGH COURT OF GUJARAT v. BABUBHAI SAMPATBHAI PATELIYA — Gujarat High Court (2025-08-25)
AKHIL BHARATIYA PARYAVARAN EVAM GRAMIN VIKAS SANSTHAN v. DIVISIONAL CONTROLLER — Gujarat High Court (2025-08-22)
GOVERNMENT OF INDIA v. ADARSH GUJARAT ANGANWADI UNION — Gujarat High Court (2025-08-20)
AMRUTLAL CHAGGGANBHAI BARODIYA v. P.N.MAKWANA, JOINT SECRETARY, STATE OF GUJARAT — Gujarat High Court (2025-08-20)