A.S. SUPEHIA, L. S. PIRZADA

21 recorded High Court judgment(s) · 2025–2025

Courts

Gujarat High Court

56-DISPOSED AT ADMISSION STAGE	7
27-WITHDRAWN @ ADM.STAGE	6
39-RULE DISCHARGED/DISMISSED @ FH	2
35-ANY OTHER MODE @ ADM.STAGE	2
38-RULE ABSOLUTE/ALLOWED @ FH	1
46-ANY OTHER MODE @ FH	1
36-MCA DISPOSED OF	1
28-REJECTED @ ADM.STAGE	1

LHS OF DECD. MOHANBHAI ZANZABHAI NANDHA v. ARUNKUMAR SOLANKI — Gujarat High Court (2025-10-16)
PARAVINBHAI KARSANBHAI PADHIYAR (MALI) v. NAVALBHAI R. MAYANI, DISTRICT INSPECTOR OF LAND RECORDS, BANASKANTHA AT PALANPUR — Gujarat High Court (2025-10-15)
PETROFILS EX-EMPLOYEES ACTION COMMITTEE THROUGH ACTING PRESIDENT RAMESH JAICHARAN SHARMA v. THE LIQUIDATOR , PETROFILS CO-OPERATIVE LTD. — Gujarat High Court (2025-10-15)
P C SNEHAL CONSTRUCTION PVT. LTD. v. STATE OF GUJARAT — Gujarat High Court (2025-10-15)
PATEL NATWARBHAI GEMABHAI v. DISTRICT EDUCATION OFFICER , SURENDRASINH LALSINH DAMA — Gujarat High Court (2025-10-15)
SHREE BHAVANI TRADING COMPANY v. JUNAGADH MUNICIPAL CORPORATION — Gujarat High Court (2025-10-09)
BHATHIBHAI LADUBHAI KHANT (DECD) THROUGH LHS VALIBEN WD/O BHATHIBHAI KHANT v. MANISHA CHANDRA, SECRETARY, PANCHAYAT RURAL HOUSING AND RURAL DEVELOPMENT DEPARTMENT — Gujarat High Court (2025-10-08)
O AND M SOLUTIONS PVT LTD. v. GPSC PIPAVAV POWER COMPANY LTD. (GPPC) — Gujarat High Court (2025-10-06)
M/S. STEAG ENERGY SERVICE (INDIA) PRIVATE LIMITED v. M/S. GSPC PIPAVAV POWER COMPANY LTD. — Gujarat High Court (2025-10-06)
VASHRAMBHAI HIRABHAI BAVALIYA v. SAMSINGBHAI RATANBHAI RATHVA, RANGE FOREST OFFICER — Gujarat High Court (2025-10-06)