LexA.S. SUPEHIA, . DIVYESH A. JOSHI
24 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 24 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 17 |
| 27-WITHDRAWN @ ADM.STAGE | 5 |
| 37-DISMISSED FOR DEFAULT @ ADMISSION | 1 |
| 40-WITHDRAWN @ FH | 1 |
Recent judgments
- SPECIAL LAND ACQUISITION OFFICER v. PATEL JAYANTIBHAI TALASHIBHAI — Gujarat High Court (2023-04-18)
- SPECIAL LAND ACQUISITION OFFICER v. LH OF BABABHAI SHANKARDAS — Gujarat High Court (2023-04-18)
- SPECIAL LAND ACQUISITION OFFICER v. PATEL DAHYABHAI NARSINHBHAI — Gujarat High Court (2023-04-18)
- SPECIAL LAND ACQUISITION OFFICER v. PATEL JETHABHAI SHANKARDAS — Gujarat High Court (2023-04-18)
- SPECIAL LAND ACQUISITION OFFICER v. PATEL CHHAGANBHAI SHIVARAMBHAI — Gujarat High Court (2023-04-18)
- SPECIAL LAND ACQUISITION OFFICER v. PATEL BABUBHAI AMBALAL — Gujarat High Court (2023-04-18)
- SPECIAL LAND ACQUISITION OFFICER v. PATEL BALADEVBHAI PARSHOTAMBHAI — Gujarat High Court (2023-04-18)
- SPECIAL LAND ACQUISITION OFFICER v. PATEL PRAHALADBHAI SHANKARBHAI — Gujarat High Court (2023-04-18)
- SPECIAL LAND ACQUISITION OFFICER v. PATEL KANTIBHAI MADHAVBHAI — Gujarat High Court (2023-04-18)
- SPECIAL LAND ACQUISITION OFFICER v. PATEL NATHALAL RAMDAS — Gujarat High Court (2023-04-18)