A.S. SUPEHIA

9,745 recorded High Court judgment(s) · 2016–2025

Courts

Gujarat High Court

9745

38-RULE ABSOLUTE/ALLOWED @ FH	3100
27-WITHDRAWN @ ADM.STAGE	1668
39-RULE DISCHARGED/DISMISSED @ FH	682
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	652
56-DISPOSED AT ADMISSION STAGE	633
28-REJECTED @ ADM.STAGE	510
40-WITHDRAWN @ FH	462
31-NOTICE DISCHARGED @ ADM.STAGE	317

MADHUSUDAN TULSIDAS PARMAR v. UTTAR GUJARAT VIJ COMPANY LIMITED — Gujarat High Court (2025-09-10)
MADHUSUDAN TULSIDAS PARMAR v. THE UTTAR GUJARAT VIJ COMPANY LIMITED (UGVCL) — Gujarat High Court (2025-09-10)
OFFICIAL LIQUIDATOR OF M/S. MIGWELD MACHINES LTD. (IN LIQN.) v. NATPUR CO-OP BANK LTD. (IN LIQUIDATION) — Gujarat High Court (2023-03-10)
AU SMALL FINANCE BANK LTD. v. STATE OF GUJARAT — Gujarat High Court (2023-03-09)
OFFICIAL LIQUIDATOR OF M/S.REEMA PAPER AND BOARDS LTD. v. V PRABHAKARAN — Gujarat High Court (2023-03-03)
ADANI PORTS AND SPECIAL ECONOMIC ZONE LIMITED v. MV SEA XPRESS (IMO NO 9190080) — Gujarat High Court (2023-03-03)
SOLANKI MOHANBHAI PALABHAI v. THE COLLECTOR — Gujarat High Court (2023-02-22)
LEGAL HEIRS OF GABHAJI JIVANJI THAKORE v. INDUMATIBEN KANTILAL SHAH — Gujarat High Court (2023-02-22)
CHANCHIBEN MAFAJI v. STATE OF GUJARAT — Gujarat High Court (2023-02-01)
LHS OF DECD. RAMBHAI GOVINDBHAI PATEL v. GUJARAT REVENUE TRIBUNAL — Gujarat High Court (2023-01-13)