A.S.PACHHAPURE,L.NARAYANA SWAMY

86 recorded High Court judgment(s) · 2015–2015

Courts

Karnataka High Court

Partly Allowed	35
DISPOSED	20
DISMISSED	15
ALLOWED	7
ALLOWED AND REMANDED	3
Dismissed for Non-Prosecution	3
DROPPED	2
IA/Memo/VK/OP in disposal	1

MALLAPPA @ MALLIKARJUN @ MALLAREDDI v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2015-02-27)
SRIMANTRAO PATIL S/O SHIVASHARANAPPA v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2015-02-26)
THE STATE OF KARNATAKA THROUGH v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2015-02-26)
THE STATE OF KARNATAKA THROUGH THE SPECIAL LAND v. ABDUL S/O MAHAMADSAB AND ORS — Karnataka High Court (2015-02-26)
THE EXECUTIVE ENGINEER ANR ORS v. CHANDRASHEKHAR S/O VISHNUPANTH UPADHYAE — Karnataka High Court (2015-02-26)
ABDUL S/O MOHAMADSAB v. THE CHIEF ENGINEER, — Karnataka High Court (2015-02-26)
THE STATE OF KARNATAKA v. SHARANU S/O BHEEMARAYA SUGOORORS — Karnataka High Court (2015-02-26)
THE STATE OF KARNATAKA THROUGH THE SPECIAL LAND v. GANGAPPA S/O HUCHHAPPA PUJARI AND ORS — Karnataka High Court (2015-02-26)
SURESH S/O BASAPPA v. THE CHIEF ENGINEER, — Karnataka High Court (2015-02-26)
MALKAJAPPA S/O SANGAPPA HIREGOUDAR v. SHARANU S/O BHEEMARAYA SUGOOR AND ORS — Karnataka High Court (2015-02-26)