A.S.PACHHAPURE

3,519 recorded High Court judgment(s) · 2009–2015

Courts

Karnataka High Court

3519

DISMISSED	1519
Partly Allowed	765
ALLOWED	583
Dismissed for Non-Prosecution	214
DISPOSED	192
ALLOWED AND REMANDED	125
Converted	64
REJECTED	41

RANI v. KAMALAMMA — Karnataka High Court (2015-06-16)
SMT SADIQA TARANUM v. M/S RELIANCE GENERAL INSURANCE CO LTD — Karnataka High Court (2015-06-15)
THE MANAGING DIRECTOR v. SMT SHWETHA — Karnataka High Court (2015-06-15)
THE DIVISIONAL MANAGER v. SMT BELLAMMA — Karnataka High Court (2015-06-15)
SHAMANNA v. M S MANJUNATHA — Karnataka High Court (2015-06-15)
RAVI @ RAVINDRA K v. H.N. NAGARAJ — Karnataka High Court (2015-06-15)
SMT. SHATAJBANU @ SWALEHABANU v. M/S RELIANCE GENERAL INSURANCE CO. LTD — Karnataka High Court (2015-06-15)
MANJULA S M v. THE DIVISIONAL CONTROLLER — Karnataka High Court (2015-06-12)
THE DIVISIONAL OFFICER v. RAMAKRISHNAN — Karnataka High Court (2015-06-12)
SRI SHANKAR RAO v. SRI VISHWANATH PATIL @ VISHWA — Karnataka High Court (2015-06-12)